Delhi High Court - Orders
Batliboi Ltd vs Kiran Sharma on 28 January, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 294/2023 & CM APPL. 55270/2023
BATLIBOI LTD .....Petitioner
Through: Mr. Alok Kumar, Sr. Adv. with Mr.
Akshay Ringe, Mr. Rambhakt
Agarwal, Ms. Megha Mukherjee, Mr.
Suyash D. Mr. Ravi Sharma, Mr.
Anjum Singh, Mr. Amit Kr. Singh,
Mr. Varun Maheshwari, Mr. Manan
Soni, Advs.
versus
KIRAN SHARMA .....Respondent
Through: Mr. Sunil Mittal, Sr. Adv. with Mr.
Amit Sharma, Mr. Sourav Kumar , Mr.
Praveen Tanwar & Ms. Kashish Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 28.01.2026
1. This hearing has been done through hybrid mode.
2. Arguments have been heard.
3. Judgment is reserved.
AMIT SHARMA, J JANUARY 28, 2026/nk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:43:49