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Delhi High Court - Orders

Batliboi Ltd vs Kiran Sharma on 28 January, 2026

Author: Amit Sharma

Bench: Amit Sharma

                          $~16
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         RC.REV. 294/2023 & CM APPL. 55270/2023
                                    BATLIBOI LTD                                                                    .....Petitioner
                                                                  Through:            Mr. Alok Kumar, Sr. Adv. with Mr.
                                                                                      Akshay Ringe, Mr. Rambhakt
                                                                                      Agarwal, Ms. Megha Mukherjee, Mr.
                                                                                      Suyash D. Mr. Ravi Sharma, Mr.
                                                                                      Anjum Singh, Mr. Amit Kr. Singh,
                                                                                      Mr. Varun Maheshwari, Mr. Manan
                                                                                      Soni, Advs.
                                                                  versus

                                    KIRAN SHARMA                                                        .....Respondent
                                                                  Through:            Mr. Sunil Mittal, Sr. Adv. with Mr.
                                                                                      Amit Sharma, Mr. Sourav Kumar , Mr.
                                                                                      Praveen Tanwar & Ms. Kashish Jain,
                                                                                      Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                       ORDER

% 28.01.2026

1. This hearing has been done through hybrid mode.

2. Arguments have been heard.

3. Judgment is reserved.

AMIT SHARMA, J JANUARY 28, 2026/nk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:43:49