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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(y) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(y)to manage and control all immovable and movable property transferred to the University on the appointed day or subsequent thereto and to apply it as trustee, subject to the provisions of and to the purposes of this Act; and