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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(2)(b) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(b)All applications filed under the Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014 and pending with the Board shall be deemed to have been filed in accordance with these regulations and shall be dealt with in accordance with the provisions of these regulations;