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Supreme Court - Daily Orders

Snehadeep Structures Pvt.Ltd. vs Maharashtra Small Scale ... on 19 April, 2017

Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul

     ITEM NO.102                             COURT NO.1                SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal No(s).             5662/2007

     SNEHADEEP STRUCTURES PVT.LTD.                                   Appellant(s)

                                                 VERSUS

     MAHARASHTRA SMALL SCALE IND.DEV.CORP.LTD           Respondent(s)
     (with appln. (s) for impleadment and early hearing and office
     report)

     Date : 19/04/2017 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Appellant(s)              Mr.   Arjun Vinod Bobde, Adv.
                                   Mr.   Pramod Kale, Adv.
                                   Ms.   Sanyya Pawar, Adv.
                                   for   Mr. Rajat Joseph,AOR

     For Respondent(s)             Mr. Gaurav Agrawal,Adv.
                                   Mr. Santosh Krishnan, Adv.

                                   Mr. Pankaj Kumar Mishra, Adv.
                                   for Mr. A. S. Bhasme,AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List before a Bench, which does not comprise one of us (Dr. D.Y. Chandrachud, J.).

(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2017.04.20 17:28:19 IST Reason: