Supreme Court - Daily Orders
Snehadeep Structures Pvt.Ltd. vs Maharashtra Small Scale ... on 19 April, 2017
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
ITEM NO.102 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5662/2007
SNEHADEEP STRUCTURES PVT.LTD. Appellant(s)
VERSUS
MAHARASHTRA SMALL SCALE IND.DEV.CORP.LTD Respondent(s)
(with appln. (s) for impleadment and early hearing and office
report)
Date : 19/04/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Arjun Vinod Bobde, Adv.
Mr. Pramod Kale, Adv.
Ms. Sanyya Pawar, Adv.
for Mr. Rajat Joseph,AOR
For Respondent(s) Mr. Gaurav Agrawal,Adv.
Mr. Santosh Krishnan, Adv.
Mr. Pankaj Kumar Mishra, Adv.
for Mr. A. S. Bhasme,AOR
UPON hearing the counsel the Court made the following
O R D E R
List before a Bench, which does not comprise one of us (Dr. D.Y. Chandrachud, J.).
(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2017.04.20 17:28:19 IST Reason: