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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(q) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(q)"Minority Elementary Teacher Education Institution" means, the institution imparting D.El.Ed. Programme established and administered by the concerned Minority Organisation and recognised by the Government as such as per G.O.Ms.No.1, Minorities Welfare Department, dated 16-01-2004 as amended from time to time.