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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(a) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(a)the Presiding Officer shall have power to put any particular items separately before the meeting or to split them or to rearrange the groups. The Procedure to be followed in such cases shall be such, as provided in these rules.