Rajasthan High Court - Jaipur
M/S Curo Prime Pharmax Pvt Ltd vs M/S Synor Health Care And Another on 11 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 347/2013
M/s Curo Prime Pharmax Pvt Ltd. G-1, 802, Parnita Banshi Path,
Rani Sati Nagar, Ajmer Road, Jaipur (Rajasthan) through Director
Sanjay Chamaria
----Appellant
Versus
1. M/s Synor Health Care 31-FF, Kamla Nehru Society, 1 st Floor,
Near Mahesh Nagar, Nizampura, Vadodara-02 (Guj.)
2. Perennial Medicare Shamti, Solan-173212 Through
Proprietor/Partner/Authorized Signatory
----Non-Applicants
For Appellant(s) : Mr. G D Bansal
For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 11/11/2021 Learned counsel for the appellant submits that the suit has already been decided and the appeal has been rendered infructuous.
Accordingly, the civil misc. appeal is dismissed as having become infructuous.
(SANJEEV PRAKASH SHARMA),J NITIN /20 (Downloaded on 17/11/2021 at 09:15:34 PM) Powered by TCPDF (www.tcpdf.org)