Section 2 in Bihar Staff Selection Commission Conduct of Examination Rules, 2010
2. Definition.
- In these Rules, unless there is anything repugnant in the subject or context(i)'Department' means Personnel & Administrative Reforms Department,(ii)'Concerned Department' means the requisitioning and appointing department;(iii)'Commission' means the Bihar Staff Selection Commission; and(iv)'Annexure' means the annexure attached to the rules.
