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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(2)(d) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

(d)for the exercise of such powers and the performance of such duties as may be entrusted by the Board to the Director and other officers and employees of the Board.