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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(4)(a) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(a)"suit" means a suit to which the provisions of the Code of Civil Procedure, 1908 (Central Act V of 1908) apply: