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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(28)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)"nominal member" shall mean any person admitted to the membership of a co-operative society as a nominal member under sub-section (3) of section 69 ;]