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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(12) in Tamil Nadu Transfer of Development Rights Rules, 2019

(12)The utilisation of development rights shall be in multiples of 10 sq.mts., only except the last remainder. Any request of the transferor or of transferee for utilisation of transfer of development rights other than in multiples of 10 sq.mts. shall not be considered.