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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(xi) in The Bihar Factories Welfare Officers Rules, 1952

(xi)Securing provision for amenities such as canteens, shelters, rest rooms and lunch rooms, creches; sanitary facilities, supply of drinking water, ambulance rooms and ambulance vans, primary health unit and safe and healthy working conditions;