Gujarat High Court
Amarben Wd/O Ramjibhai Desai vs Udaji Kanaji & 9 on 9 August, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/FA/1845/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1845 of 2017
With
CIVIL APPLICATION NO. 6281 of 2017
In
FIRST APPEAL NO. 1845 of 2017
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AMARBEN WD/O RAMJIBHAI DESAI....Appellant(s)
Versus
UDAJI KANAJI & 9....Defendant(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Appellant(s) No. 1
MR. NISHIT P GANDHI, ADVOCATE for the Appellant(s) No. 1
MS VIDHI J BHATT, CAVEATOR for the Defendant(s) No. 6 - 10
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 09/08/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) The paper book be filed in the Registry. Copy is supplied to the other side.
Put up on 23rd August, 2017.
(S.R.BRAHMBHATT, J.) (A.G.URAIZEE,J) Page 1 of 2 HC-NIC Page 1 of 2 Created On Sun Aug 20 12:01:18 IST 2017 C/FA/1845/2017 ORDER Manoj Page 2 of 2 HC-NIC Page 2 of 2 Created On Sun Aug 20 12:01:18 IST 2017