.In section 8 of the Representation of the People Act, 1951, in sub-section (1),(a)in clause (i), the word or shall be inserted at the end;(b)after clause (i), as so amended, the following clause shall be inserted, namely:(j)section 6 (offence of conversion of a place of worship) of the Places of Worship (Special Provisions)Act, 1991..
