Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(iii) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(iii)The Commission shall have no power to create any post or posts without prior sanction of the Government.