Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27M(2)] [Section 27M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27M(2)(e) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(e)generally for the guidance of the Consolidation Officer and other officers and persons in all proceedings under this Chapter.