Madhya Pradesh High Court
Lokpal vs The State Of Madhya Pradesh on 24 January, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2296 of 2024 (LOKPAL Vs THE STATE OF MADHYA PRADESH) Dated : 24-01-2024 Shri Deepak Tiwari, counsel for the Petitioner .
Shri Ajay Raj Gupta appearing on behalf of Advocate General. Shri H.C.Tripathi, counsel for the objector. Counsel for the objector prays for and is granted a week's time to file Vakalatnama and objections.
List on 7.2.2024.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: SOURABH YADAV Signing time: 24-01-2024 17:19:27