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Madhya Pradesh High Court

Lokpal vs The State Of Madhya Pradesh on 24 January, 2024

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2296 of 2024 (LOKPAL Vs THE STATE OF MADHYA PRADESH) Dated : 24-01-2024 Shri Deepak Tiwari, counsel for the Petitioner .

Shri Ajay Raj Gupta appearing on behalf of Advocate General. Shri H.C.Tripathi, counsel for the objector. Counsel for the objector prays for and is granted a week's time to file Vakalatnama and objections.

List on 7.2.2024.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: SOURABH YADAV Signing time: 24-01-2024 17:19:27