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Union of India - Section

Section 12 in Port of Bombay Passenger Boats Rules, 1962

12. When Deputy Conservator may refuse to grant license

- The Deputy Conservator may in his discretion refuse to grant any such license for any boat which he may consider to be unfit for conveyance of the public or to any applicant whom he may consider, on account of age, bad character, or for any other reason, unfit to be entrusted with the same.