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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(ii) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(ii)that the name of the candidate is not registered in the electoral roll of the Gram Panchayat, Mandal Praja Parishad or Zillar Praja Parishad;