Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(8) in Rules for the Grant of Recognition and Aid to Elementary Schools (8)A register of record sheetsAnd in areas affected by a notification under section 46 of the Madras Elementary Education Act, 1920
