Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(4)That the Assistant Director shall satisfy himself about the correctness of the particulars and the eligibility of the nominee or nominees, the legal heir or heirs to receive the pension. He shall then forward the application with enclosures and his recommendation to the Authorised Officer.