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Orissa High Court

Saheed Nagar Durga Puja Samittee vs State Of Odisha And Others .... Opposite ... on 4 May, 2022

Author: R. K. Pattanaik

Bench: R. K. Pattanaik

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No.30780 of 2011

            Saheed Nagar Durga Puja Samittee ....             Petitioners
            and Others
                                                Mr. P. Verma, Advocate
                                       -versus-
            State of Odisha and Others          ....     Opposite Parties
                                                Mr. D.K. Mohanty, AGA
                       CORAM:
                       THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                        ORDER

04.05.2022 Order No.

05. 1. Learned counsel for the Petitioners seeks leave to withdraw the writ petition with liberty to file a better application in accordance with law.

2. The writ petition is disposed of as withdrawn with liberty as prayed for.

(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge TUDU