Orissa High Court
Saheed Nagar Durga Puja Samittee vs State Of Odisha And Others .... Opposite ... on 4 May, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.30780 of 2011
Saheed Nagar Durga Puja Samittee .... Petitioners
and Others
Mr. P. Verma, Advocate
-versus-
State of Odisha and Others .... Opposite Parties
Mr. D.K. Mohanty, AGA
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
04.05.2022 Order No.
05. 1. Learned counsel for the Petitioners seeks leave to withdraw the writ petition with liberty to file a better application in accordance with law.
2. The writ petition is disposed of as withdrawn with liberty as prayed for.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge TUDU