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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(xii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(xii)take all necessary measures lo mobilize resources by exercising the powers entrusted to it by any law or the Central or the State Government;