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State of Tamilnadu - Section

Section 15 in Tamil Nadu Preservation of Private, Forests Act, 1949

15. Repeals.

- The Tamil Nadu Preservation of Private Forests Act, 1946 (Madras Act XVII of 1946) and the Madras Preservation of Private Forests Ordinance, 1949 (Madras Ordinance VIII of 1946) are hereby repealed.