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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Cinematograph Act, 1952

(3)The exhibition of a film, in respect of which an “A” certificate or a “S” certificate or a “UA” certificate has been granted, to children below the age of three years accompanying their parents or guardians shall not be deemed to be an offence within the meaning of this section.