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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Rules, 1950

6. Application for commutation of rent in terms of service or labour into cash:.

- An application for commutation of rent in terms of service or labour into cash rent under sub-section (1) of Section 14 shall be in Form III and shall bear a court-fee stamp of Re. 1.