Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] State of Assam - Subsection Section 165(c) in Rules Under the Land and Revenue Regulation (c)If paid after issue of proclamation of sale Re 1.00 Fee under Section 75, in addition to penalty under Section 68(1):
