Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959 29. Where payable. - The instalments shall be payable at the treasury in Rajasthan at which the Bond is enfaced for payment of the instalments.
