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State of Uttar Pradesh - Section

Section 549 in Rules under the United Provinces Excise Act, 1910

549. Verification, etc. of trees by the special staff.

- After the commencement of each tapping season, the Excise Inspector shall verify the fact that only the trees entered in the list have been tapped. He shall submit the result of his inquiry to the District Excise Officer, returning at the same time his copy of the vendor's application. The Sadar Excise Ahalmad will verify the credit of the tree-tax from his accounts and report the fact of his having done so.