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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(p) in The Rajasthan Municipalities (Election) Rules, 1994

(p)'Voter' in relation to an election to a ward, means any person who is entitled to vote at the election and whose name is included in the List of Voters for that ward published by the Electoral Registration Officer.