Section 34(6)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962
(a)The quorum for a meeting of the Land Board [***] [The words 'and the Sugar Factory Board', 'and of the Sugar Factory Board' and 'or the Sugar Factory Board' omitted by G. O. Ms. No. 3508, Revenue dated the 14th June 1973.] shall be three members including the Chairman, or the member presiding.