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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Film Shooting Regulations, 2012

(4)Soon after receipt of application, the Commissioner shall cause to be securitized the said application and order for processing the same further and if satisfied, grant permission within a period of fifteen days from the date of receipt of application and upon completion of formalities as envisaged in these regulations and if not satisfied, may refuse to grant permission stating grounds therefor.