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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(2)(d) in Telangana Forest Act, 1967

(d)regulating or prohibiting, hunting, shooting, carrying firearms, fishing, poisoning of water or setting traps or snares on or from any public road passing through or situated within a distance of thirty meters from any forest;