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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(1)(a) in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

(a)having in his possession, custody or control any property forming part of the undertaking of the Society, wrongfully withholds such property from the Government or the Company, or