Section 352 in The Calcutta Municipal Corporation Act, 1980
352. Power to acquire lands and buildings for public streets and for public parking places. -
The Municipal Commissioner may, subject to the other provisions of this Act,-(a)acquire any land required for the purpose of opening, widening, extending or otherwise improving any public street, square, park or garden or of making a new one, together with any building standing upon such land;(b)acquire, in relation to any land or building as aforesaid, such land with building thereon outside the regular line or the projected regular line of such public street;(c)acquire any land for the purpose of laying out or making a public parking place.
