Section 3(3) in The Rajasthan Workmen's Compensation (Costs & Fees) Rules, 1959
(3)In any proceeding involving an application for compensation in the form of a lump sum, an application for commutation of an application for indemnification, the fee allowed shall be Rs. 10/- subject by special order of the Commissioner, to diminution to a sum not less than Rs. 5/- and to increase to a sum not more than Rs. 50/- for each such proceedings. In all other applications, the fee allowed shall be Rs. 5/- subject to increase by special order to a sum not exceeding Rs. 20/-.
