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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(ii)"Association of Colleges" means the association of colleges formed for the purpose of conducting Education Common Entrance Test Ed.CET - AC and recognized by the Andhra Pradesh State Council of Higher Education.