Madhya Pradesh High Court
Imla vs Mehat Maravi on 23 August, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 FA-159-2015
The High Court Of Madhya Pradesh
FA-159-2015
(IMLA AND OTHERS Vs MEHAT MARAVI)
15
Jabalpur, Dated : 23-08-2021
Heard through Video Conferencing.
Shri Sanjay Kumar Jain, counsel for the appellant.
Shri Shailendra Singh Thakur, counsel for respondent.
Counsel for the appellant prays for short adjournment to file additional document in support of the application under Section 24 of the Hindu Marriage Act.
List in the next week, as prayed.
(PRAKASH SHRIVASTAVA) (VIRENDER SINGH)
JUDGE JUDGE
vivek
Signature Not Verified
SAN
Digitally signed by VIVEK KUMAR
TRIPATHI
Date: 2021.08.25 10:15:06 IST