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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Industrial Park Scheme, 1999

(f)"infrastructure development" includes, roads (including approach roads), water supply and sewerage, common effluent treatment facility, telecom, network, generation and distribution of power, air-conditioning and such other facilities as are used for common purpose of the units therein;