Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 19 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 & CRL.M.A. 1346/2016 (Delay)
STATE (GNCT 0F DELHI) ..... Appellant
Through: Ms. Priyanka Dalal, APP for the
State.
versus
NETRAPAL SINGH & ORS ..... Respondents
Through: Mr. Arshdeep Singh Khurana and
Mr. Harsh. Srivastava, Advocates for
R-l, 2 and4.
Mr. Hirein Sharma, Mr. Saurabh
Goel, Mr. Ajay Rajbhar & Ms. Sonali
Gupta, Advocates for respondent no.
5 to 9.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 19.10.2023
1. Arguments have been heard.
2. Judgment is reserved.
3. In the meantime, learned APP for the State is as at liberty to file a brief written synopsis of their submissions, running into not more than 3 pages, alongwith the relevant judgments on which she seeks to place reliance upon within 10 days from today.
AMIT SHARMA, J OCTOBER 19, 2023/bsr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:57:19