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Madhya Pradesh High Court

Ashish Gupta vs The State Of Madhya Pradesh on 10 November, 2021

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

1 MCRC-54715-2021 The High Court Of Madhya Pradesh MCRC No. 54715 of 2021 (ASHISH GUPTA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 10-11-2021 Mr. G.S. Wadhwa, learned counsel for the applicant. Mr. Rajesh Sharma, learned Panel Lawyer for the State. Learned Panel Lawyer for the State informs that the case diary is not available. He is directed to call for the same on the next date of hearing.

List the matter in the next week.

(ARUN KUMAR SHARMA) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2021.11.10 17:14:41 IST