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State of Andhra Pradesh - Section

Section 32 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

32. Resignation.

(1)A member of Managing Committee of a Farmers' Organisation may resign his office by a letter sent by registered post or tendered in person to the Chairman or President of the Managing Committee concerned.
(2)The President of the Managing Committee of a Water Users' Association may resign his office by a letter sent by registered post or tendered in person to the President of the Distributory Committee concerned.
(3)The President of the Managing Committee of a Distributory Committee may resign his office by a letter sent by registered post or tendered in person to the Chairman of the Project Committee concerned.
(4)The Chairman of the Managing Committee of a Project Committee may resign his office by a letter sent by registered post or tendered in person to the Chairman of the Apex Committee.
(5)Such resignation as above mentioned shall take effect from the date of its acceptance or on the expiry of 30 days from the date of its receipt whichever is earlier.