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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(1)(b) in Rajasthan Forest Act, 1953

(b)to prevent by any lawful means in his power any fire in the vicinity of such forest of which he has knowledge or information from spreading to such forest; and shall assist any Forest Officer or Police Officer demanding his aid