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Supreme Court - Daily Orders

Dr. S. Sundaresan B. Sc., (Ag), Ms., Ph.D ... vs Union Of India . on 8 February, 2016

Bench: Chief Justice, A.K. Sikri, R. Banumathi

     ITEM NO.13                               COURT NO.1                  SECTION PIL(W)

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)      No(s).   61/2016

     DR. S. SUNDARESAN B. SC., (AG),
     MS., PH.D INVENTING SCIENTIST                                        Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ORS.                                               Respondent(s)

     Date : 08/02/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)
                                       Mr.   M. Krishnan, Adv.
                                       Mr.   P.V. Yogeshwaran, Adv.
                                       Mr.   C. Rubavathi, Adv.
                                       Mr.   V. Senthil Kumar, Adv.
                                       Mr.   M. A. Chinnasamy, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

After arguing the matter at some length learned counsel for the petitioner seeks leave to withdraw this writ petition in order to approach the Government for redress.

The writ petition is accordingly dismissed as withdrawn with liberty prayed for.

                         (Ashok Raj Singh)                      (Veena Khera)
Signature Not Verified
                           Court Master                          Court Master
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.02.24
13:56:13 IST
Reason: