Supreme Court - Daily Orders
Dr. S. Sundaresan B. Sc., (Ag), Ms., Ph.D ... vs Union Of India . on 8 February, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.13 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 61/2016
DR. S. SUNDARESAN B. SC., (AG),
MS., PH.D INVENTING SCIENTIST Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
Date : 08/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. M. Krishnan, Adv.
Mr. P.V. Yogeshwaran, Adv.
Mr. C. Rubavathi, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. M. A. Chinnasamy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After arguing the matter at some length learned counsel for the petitioner seeks leave to withdraw this writ petition in order to approach the Government for redress.
The writ petition is accordingly dismissed as withdrawn with liberty prayed for.
(Ashok Raj Singh) (Veena Khera) Signature Not Verified Court Master Court Master Digitally signed by ASHOK RAJ SINGH Date: 2016.02.24 13:56:13 IST Reason: