Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of & Anr on 6 December, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 &CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioner
Through: Mr. N. Hariharan, Sr. Adv. with Mr.
Pranav Bodheka Dr. Abhimanyu
Chopra, Ms. Gunjan Mangla, Ms.
Anusha Jacob and Mr. Aman
Chaudhary, Advocates.
versus
THE STATE (GOVT OF NCT OF & ANR. ..... Respondents
Through: Mr. Sanjay Lao, Standing Counsel
with Mr. Abhinav Kumar Arya,
Advocate with Insp. Pradeep Rai.
Mr. Rana Mukherjee, Sr. Adv. with
Ms. Daisy Nannah, Mr. Mohit Jaitak,
Ms. Oindrila Sen and Mr. Samarth
Mohanty, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 06.12.2023
No time left.
List on 23rd January 2024.
Interim order, if any, to continue till the next date of hearing.
RAJNISH BHATNAGAR, J DECEMBER 6, 2023 p This is a digitally signed order.
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