Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(28) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(28)to appoint such Committees as it may think necessary for the efficient discharge of its functions under this Act;