Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(4) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011 (4)All time clocks of the computer systems and servers installed in the Cyber Cafe shall be synchronised with the Indian Standard Time.
