Supreme Court - Daily Orders
Wind World (India) Ltd. Through Its ... vs Enercon Gmbh . Through Its Director on 19 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.15 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8372-8373/2017
(Arising out of impugned final judgment and order dated 03/03/2017
in CEA No. 10/2017 03/03/2017 in CS No. 20/2017 03/03/2017 in CS
No. 7/2017 passed by the High Court of Bombay)
WIND WORLD (INDIA) LTD. Petitioner(s)
VERSUS
ENERCON GMBH AND ORS. Respondent(s)
(with appln. (s) for exemption from filing c/copy as well as plain
copy of the impugned order and permission to file additional
documents and permission to file SLP without c/copy as well as
plain copy of impugned order and office report)
WITH
SLP(C) No. 8374-8375/2017
(WITH APPLN. (S) FOR exemption from filing c/copy as well as plain
copy of the impugned order and permission to file additional
documents and PERMISSION TO FILE SLP WITHOUT C/COPY AS WELL AS
PLAIN COPY OF IMPUGNED ORDER and Office Report)
SLP(C) No. 8376-8378/2017
(WITH APPLN. (S) FOR exemption from filing c/copy as well as plain
copy of the impugned order and permission to file additional
documents and PERMISSION TO FILE SLP WITHOUT C/COPY AS WELL AS
PLAIN COPY OF IMPUGNED ORDER and Office Report)
Date : 19/04/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Mahesh Agarwal, Adv.
Mr. vivek Jain, Adv.
Mr. Shashank Manish, Adv.
Ms. Olga Lume Pereira, Adv.
Signature Not Verified
Mr. Rishabh Parikh, Adv.
Mr. E.C. Agrawala, AOR
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.04.22
11:28:24 IST
Reason:
Mr. Kirat Singh Nagra, Adv.
Mr. Aditya Mehta, Adv.
Mr. Kartik Yadav, Adv.
Ms. Neha Sarna, Adv.
2
M/s. Cyril Amarchand Mangaldas.
Mr. Bharat Sangal, AOR
Ms. Vernika Tomar, Adv.
Ms. Sanya Dadachandji, Adv.
For Respondent(s) Mr. Bharat Sangal, AOR
Mr. Vivek A. Vashi, AOR
M/s. Cyril Amarchand Mangaldas.
Mr. E. C. Agrawala, AOR
Intervenor Mr. Anirudh Krishnan, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Hitesh Singhvi, Adv.
Mr. Adith Naranjan, Adv.
Ms. Vaishnavi Subrahmanyam, Adv.
Ms. Pratiksha Mishra, Adv.
Mr. Abhishek Bharti, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 26.07.2017. Interim order to continue.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master