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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in The Bihar Lokayukta Act, 1973

(j)"Public Servant" denotes a person falling under any of the descriptions hereinafter following namely:-
(i)every Minister referred to in clause (g);
(ii)every Officer referred to in clause (h);
(iii)every Officer referred to in clause (h) who on deputation or on transfer to foreign service is in the service or pay of-